Section 245K(1)(i) in The Income Tax Act, 1961

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Union of India - Subsection

Section 245K(1)(i) in The Income Tax Act, 1961

(i)an order of settlement passed under sub-section (4) of section 245-D provides for the imposition of a penalty on the person who made the application under section 245-C for settlement, on the ground of concealment of particulars of his income; or

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Union of India - Subsection

Section 245K(1)(i) in The Income Tax Act, 1961