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Bengal Presidency - Section

Section 579 in Police Regulations, Bengal , 1943

579. Absconders in railway cases. [§ 12, Act V, 1861].

- The Superintendent of Railway Police shall send the rolls of absconders in railway police cases to the Superintendent of the district in which the absconder lives or. has relations or associates. The Superintendent shall have the particulars entered in his register in accordance with the rules.