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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(2)For the preparation of merit list, in case of more than one student scoring the same aggregate marks, the tie shall be resolved to decide the relative ranking as follows:
(i)By considering the marks scored in Physical efficiency test.
(ii)In case of further tie, marks scored in skill test in Games shall be taken into consideration.
(iii)In case of further tie, marks scored in skill test in Games shall be taken into consideration.
(iv)In case of candidates getting equal marks at the qualifying examination also older candidates shall be given priority basing on age.