Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Meghalaya - Subsection

Section 169(1)(c) in Meghalaya Goods and Services Tax Act, 2017

(c)by sending a communication to his e-mail address provided at the time of registration or as amended from time to time; or