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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(a) in The Maharashtra Electricity Duty Act, 1958

(a)fails to keep books of account or to submit returns in accordance with the provisions of section 5 and the rules made in that behalf under section 12, or
(ai)[ contravenes any rule made under the Act, or] [Clause (ai) was inserted by Maharashtra 18 of 1963, Section 7(a).]