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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(a) in The Coal Mines Provident Fund Scheme

(a)[ Table-I below till the 31st December, 1957. [Substituted vide G.S.R. 1173 dated 1.9.62.]