Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Himachal Pradesh - Subsection Section 55(3) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979 (3)All rules made by the State Government under this section shall be laid before the Legislative Assembly as soon as may be after they are made.
