Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 13 in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 13. Vacancy to be notified Any vacancy under section 10 or 11 shall be notified by the State Board in the Official Gazette.
