Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tripura - Subsection Section 2(e) in Tripura Foodgrains (Distribution) Control Order, 1972 (e)"Scheme" means the scheme for distribution of foodgrains to consumers through fair shops set-up by the Government in this behalf.
