Supreme Court - Daily Orders
Rameshbhai Chaturbhai Prajapati ... vs Minaxiben . on 27 January, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.46 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23946/2011
(Arising out of impugned final judgment and order dated
28/04/2011 in SCA No. 9400/2009 passed by the High Court of
Gujarat at Ahmedabad)
RAMESHBHAI CHATURBHAI PRAJAPATI & ORS. Petitioner(s)
VERSUS
MINAXIBEN & ORS. Respondent(s)
(With appln. (s) for impleadment and permission to bring on record
subsequent facts and documents and interim relief and office
report)
(For final disposal)
WITH
SLP(C) No. 23969/2011
(With appln.(s) for impleadment and interim relief and Office
Report)
(For final disposal)
SLP(C) No. 24144/2011
(With appln.(s) for impleadment and Interim Relief and Office
Report)
(For final disposal)
SLP(C) No. 24462/2011
(With appln.(s) for impleadment and Interim Relief and Office
Report)
(For final disposal)
Date: 27/01/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. D.N. Ray, Adv.
Mr. Lokesh K. Choudhary, Adv.
Signature Not Verified
Digitally signed by
Mrs. Sumita Ray,Adv.
Sanjay Kumar
Date: 2016.01.28
16:55:37 EASST
Mr. Parthiv B. Shah, Adv.
For Respondent(s)
Reason:
Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Ejaz Maqbool,Adv.
Mr. George Thomas, Adv.
-2-
Ms. Akriti Chaubey, Adv.
Mr. Faraz Maqbool, Adv.
Mr. P.B. Majmudar, Sr. Adv.
Mr. Nikhil Goel,Adv.
Ms. Naveen Goel, Adv.
Mr. Marsook Bafaki, Adv.
Mr. Purvish Jitendra Malkan,Adv.
Mr. Amar Dave, Adv.
Mr. Pradhuman Gohil, Adv.
Ms. Taruna Singh Gohil, Adv.
Mr. Himanshu Chaubey, Adv.
Ms. Charu Mathur,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list the matters after three weeks on Tuesday.
(VISHAL ANAND) (CHANDER BALA) COURT MASTER COURT MASTER