Delhi High Court - Orders
Zydus Wellness Products Limited vs Cipla Health Ltd & Anr on 28 November, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 115/2023
ZYDUS WELLNESS PRODUCTS LIMITED ..... Plaintiff
Through: Ms. Anuradha Salhotra, Mr.
Sumit Wadhwa, Mr. Ayush Samaddar and
Ms. Vanshika Arora, Advs.
versus
CIPLA HEALTH LTD & ANR. ..... Defendants
Through: Ms. Archana Sahadeva, Ms.
Brinda Nagaraja and Mr. Harshit Bhoj,
Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 28.11.2023 I.A. 23601/2023 (under Order XI Rule 1(5) of the CPC)
1. This is an application by the plaintiff under Order XI Rule 1(5) of the CPC for placing additional documents on record.
2. Defendant 2 has remained unrepresented in this case.
3. Ms. Archana Sahadeva, learned Counsel for Defendant 1 leaves the matter to the Court.
4. Having perused the application, and as trial in this case is yet to begin, the application is allowed. The documents are taken on record. However, the defendants would be at liberty to file additional documents in response to the said application within a period of four CS(COMM) 115/2023 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 23:56:23 weeks from today.
5. The application stands disposed of in the aforesaid terms.
C. HARI SHANKAR, J.
NOVEMBER 28, 2023 dsn Click here to check corrigendum, if any CS(COMM) 115/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 23:56:23