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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1)(i) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(i)[ in the case of the amount to be paid in each in one lump sum, the finalization of compensation statement under Section 16; and] [Substituted by U.P. Act 23 of 1961, Section 2, Schedule.]