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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jharkhand - Subsection

Section 28(1) in Bihar Trade Articles (Licences Unification) Order 1984

(1)Any person aggrieved by an order made by any officer under this Order may-
(a)if the order is made by any officer lower in rank than the Collector appeal to the Collector; and
(b)if the order is made by the Collector, appeal to the Commissioner.