Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Bihar - Subsection Section 103(2) in The Bihar irrigation Act, 1997 (2)The provisions of the Water Prevention and Control of Pollution Act 1974 will apply with regard to matters in sub-section (1).
