Section 62(1)(i) in Madras Hindu Religious and Charitable Endowments Act, 1951

[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

(i)under section 61, sub-section (1) or sub-section (2), and relating to any of the matters specified in section 57, section 58 or section 60; or

Legal Document View