Punjab-Haryana High Court
Raj Kumar vs Krishan Kumar Kataria Director ... on 20 February, 2023
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
Neutral Citation No:=2023:PHHC:031310
252
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
COCP-280-2022 (O&M)
Date of decision : 20.02.2023
Raj Kumar ...Petitioner
Versus
Krishan Kumar Kataria ...Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present:- Mr. Rakesh Nagpal, Advocate
for the petitioner.
Ms. Rajni Gupta, Addl. A. G., Haryana.
ARVIND SINGH SANGWAN, J. (Oral)
At the very outset, learned counsel for the petitioner submits that this petition has become infructuous and it may be disposed of accordingly.
Dismissed as infructuous.
Rule stands discharged.
20.02.2023 (ARVIND SINGH SANGWAN)
Waseem Ansari JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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