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Punjab-Haryana High Court

Raj Kumar vs Krishan Kumar Kataria Director ... on 20 February, 2023

Author: Arvind Singh Sangwan

Bench: Arvind Singh Sangwan

                                                         Neutral Citation No:=2023:PHHC:031310




252

      IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
                  HARYANA AT CHANDIGARH

                                                          COCP-280-2022 (O&M)
                                                       Date of decision : 20.02.2023

Raj Kumar                                                                   ...Petitioner

                                              Versus

Krishan Kumar Kataria                                                    ...Respondent

CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:-       Mr. Rakesh Nagpal, Advocate
                for the petitioner.

                Ms. Rajni Gupta, Addl. A. G., Haryana.

ARVIND SINGH SANGWAN, J. (Oral)

At the very outset, learned counsel for the petitioner submits that this petition has become infructuous and it may be disposed of accordingly.

Dismissed as infructuous.

Rule stands discharged.




20.02.2023                                        (ARVIND SINGH SANGWAN)
Waseem Ansari                                              JUDGE


                Whether speaking/reasoned                         Yes/No

                Whether reportable                                Yes/No




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