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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Tripura - Subsection

Section 40(2)(a) in Protection of Human Rights Act, 1993

(a)the salaries and allowances and other terms and conditions of service of the [Chairperson and Members] [Substituted by Act 43 of 2006, section.17, for 'Members' (w.e.f. 23-11-2006).] under section 8;