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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(2)(ii) in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972

(ii)The floor shall be made of smooth and impervious material and inside walls shall be lime-washed or colour-washed, at least once in each year: