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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(3)(a) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(a)act as ex officio one of the Secretaries to the Managing Committee but shall have no right to vote;