Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(2) in The U.P. Water Management And Regulatory Commission Act, 2008

(2)The Commission shall obtain necessary inputs from State Water Resources Agency/State Water Resources Data and Analysis Centre that would work as technical secretariat to the Commission. The Commission may appoint such number of officers and employees as it considers necessary for the performance of its duties and functions.