Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 37 in The Rajasthan Municipalities (Octroi) Rules, 1962 37. Octroi schedule to be displayed. - A copy of octroi schedule in Hindi shall be displayed at a prominent place in the Municipal office and at each octroi out-post.
