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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(a) in The Orissa Animal Contagious Diseases Act, 1949

(a)the bringing or taking into the State of Orissa or any specified place therein of any animals, alive or dead or of any parts of animals, or of any kind of fodder, bedding or other taking which may, in their opinion, carry infection;