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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b6) in The Niramoy Group Of Institutions Acquisition Act, 1982

(b6)[ "new joint sector company" means a joint sector company formed and registered on or after the date of coming into force of the Niramoy Group of Institutions Acquisition (Amendment) Act, 1991;] [Clauses (bl) to (b6) inserted by W. B. Act 18 of 1991.]