Rajasthan High Court - Jodhpur
Mahendra vs Rajasthan University Of Veterinary And ... on 2 July, 2025
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2025:RJ-JD:28389] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR (1) S.B. Civil Writ Petition No. 12224/2025
1. Anil Choudhary S/o Sh. Babu Lal, Aged About 23 Years, R/o Gaon Basai Jogiyan, Tehsil Thanagazi, Basai Jogiyan, Alwar, Rajasthan, 301024.
2. Hari Hara Sudhan R. S/o Rajeev, R/o Kamarajar Salai Athani Athani (T.p.), P.o. Athani Dist. Erode, Tamil Nadu 638502.
3. Suresh B. N. S/o Narayana, Bettadura, R/o Hobli, Piriyapattna, Taluk, Betadapura Dist. Mysore Karnataka 571102.
4. Satyabrata Mohapatra S/o Akshaya Kumar Mohapatra, 45 Jhutuna, Babal, Jhutuna, Babalpur, P.o. Babalpur Dist Bhadrak, Odhisha- 756121.
5. Jatotu Purnachandrika D/o Srinivasu, 1-1112, Kommugudem, Vijnjaram, P.o. Bodigudem, Dist. West Godavari Andhra Pradesh 534315.
6. Rinkesh Meena S/o Siyaram Meena, Gaon Saimarda, Post Saimarda, Tehsil Karauli Rajasthan 322255.
----Petitioners Versus
1. Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Through Registrar, Having Registered Office At Bijey Bhawan Palace Complex, Near Deen Dayal Upadhyay Circle, Bikaner (Rajasthan)-334001, India.
2. Controller Of Examination, Through Controller, Rajasthan University Of Veterinary And Animal Sciences, Bikaner.
3. State Of Rajasthan, Through Deputy Director, Animal And Husbandry Department, Jaipur.
4. College Of Veterinary And Animal Science, Through Principal Office Of Navania Vallabh Nagar, Udaipur - 313601.
5. Mahatma Gandhi Veterinary College, Bharatpur, Through Principal, Nh-21 Agra Road Bharatpur, Rajasthan 321001.
6. R.r. College Of Veterinary And Animal Sciences, Deoli Tonk Through Principal, Office At Daoriya Village, Near Railway Station, Dungarpur (Raj.) 314001.
----Respondents (Downloaded on 03/07/2025 at 09:38:21 PM) [2025:RJ-JD:28389] (2 of 7) [CW-12224/2025] Connect with (2) S.B. Civil Writ Petition No. 11797/2025
1. Devendra Rawat S/o Mr. Leela Ram Rawat, Aged About 23 Years, R/o Shastri Colony Bansur, Alwar (Raj.) 301402.
2. Yuvraj Chaturvedi S/o Rajendera Chaturvedi, Aged About 21 Years, R/o Jhandu Ka Pura Near Railway Station, Hindaun Kaurali (Raj.) 322230
3. Rakesh Kumar S/o Dwarka Prasad, Aged About 19 Years, R/o Murrika, Dahina, Gaon District Bharatpur (Raj.) 321402
4. Saurabh Gurjar S/o Jaswant Singh, Aged About 19 Years, R/o Bandh Ka Nagla, Hukmi Khera, Karuli, Rajasthan, 322236.
5. Ishan Dhiman S/o Ashok Kumar, Aged About 20 Years, R/o Teh. Jawali Darkati (45), Kangra, Himachal Pradesh, 176023.
6. Ajitesh Singh S/o Rajesh Kumar, Aged About 19 Years, R/o 42, Opposite D.m.c. Boys Hostel, Tagore Nagar, Ludhiana, Punjab, 141001.
7. Seralathan V S/o Velmurugan, Aged About 21 Years, R/o 78/11, North Street, Chidambram, Tk, Ennanagaram, Cuddalore, Tamil Nadu, 608602.
8. Lokendra Singh Gurjar S/o Samay Singh Gurjar, Aged About 19 Years, R/o Kandroli, Shree Mahaveerji, Kaurali, Rajasthan, 322220.
9. Kapil Dagur S/o Shelendra Dagur, Aged About 20 Years, R/o Ward No. 25, Saket Colony, Mohan Nagar, Hindun City, Hindon, Karuli (Raj.) 322230
10. Nishant Singh Rajawat S/o Indrapal Singh, Aged About 20 Years, R/o Chekora, Bharatpur, Chenkora (Raj.) 321404.
11. Bhawani Singh S/o Onkar Singh Gurjar, Aged About 20 Years, R/o Badi Bakhar, Hindaun Karalui (Raj.) 322230
12. Vedik Bhandari S/o Dinesh Bhandari, Aged About 21 Years, R/o 64 B, Gali No. 2, Subhhash Nagar, Banswara (Rural) (Raj.) 327001 (Downloaded on 03/07/2025 at 09:38:21 PM) [2025:RJ-JD:28389] (3 of 7) [CW-12224/2025]
13. Patel Swapnil Kalpeshbhai S/o Kalpesh Bhai, Aged About 19 Years, R/o Patel Falivy, Morva (Rena), District Panchmahal, Gujrat 389001.
14. Jainit Labana S/o Dinesh Chandra Labana, Aged About 21 Years, R/o Mu.punawada, Dungarpur (Raj.) 314406
15. Prince Maheshbhai Damor S/o Mahesh Bhai Damor, Aged About 21 Years, R/o Meghgraj, Ged, Sabarkantha, Gujrat 383251.
16. Aman Chandansingh Khatediya, Aged About 22 Years, R/o 400 Laxmi Nagar, Raliyati Raod, Dohar, Gujrat 389151.
17. Gaurang Ajay Wadekar S/o Chhaya Ajay Wadekar, Aged About 23 Years, R/o 16 Sub District Hospital Road, Near Bus Stand, J.d. Chaware Colony (Karnja), Washim, Maharasthra 44105
18. Aryan Yadav S/o Sohan Lala Yadav, Aged About 19 Years, R/oi Mukam Vasai, Bassi, Dungarpur (Raj.) 314036.
19. Laxitkumar Harishbhai Baman, Aged About 19 Years, R/ o 346, Gamtal Chandwana, Daohod, Gujrat 389154
20. Himanshu Mechu S/o Ramavtar Singh Mechu, Aged About 19 Years, R/o Posana, Jhunjhunu Rajasthan, 33022.
21. Dushyant Meena S/o Chet Ram Meena, Aged About 21 Years, R/o Flat No. 393, Sun View Apartment Pocket 4, Dwaraka Sector 11, South West Delhi, Delhi 110075
22. Piyush Sharma S/o Harvendra Kumar Sharma, Aged About 19 Years, R/o Fatak Bahar, Jaganer Road, Roopbas, Bharatpur, Rajasthan 321404.
23. Aman Meena S/o Nabbu Lal Meena, Aged About 22 Years, R/o Gram Chak Vijaipura, Tonk, Rajasthan 304021.
24. Vikash Gurjar S/o Ramji Lal Gurjar, Aged About 21 Years, R/o Ward No. 2, The. Neem Ka Thana, Ganshwar, Sikar, Rajasthan 332705
25. Manish Yadav S/o Ram Dhan Yadav, Aged About 20 Years, R/o Nae Kothari, Damba Ka Bas, Jaipur (Raj.) 303801 (Downloaded on 03/07/2025 at 09:38:21 PM) [2025:RJ-JD:28389] (4 of 7) [CW-12224/2025]
26. Surendra Bhambhu S/o Shankarlal Bhambu, Aged About 22 Years, R/o Front Of Primary School Dolayat, Manyana, District Bikaner (Raj.) 334801.
27. Bhupender Khichi S/o Chandan Mal Maru, Aged About 20 Years, R/o Pabu Chok, New Line Gangashahr, Ward No. 23, Bikaner (Raj.) 334401
28. Gor Singh Damor S/o Raghuvir Damor, Aged About 24 Years, R/o Ward No. 7, Motapda, Motapara, R.r. College Of Veterinary And Animal Science, Deoli Through Its Principal, Office At Nh-12 Village Sirohi, Deoli (Raj.) 304803.
29. Nikhil Roat S/o Maheshchandra Roat, Aged About 20 Years, R/o Mukam Gajpur Post, Pohari Khaturat, Dungarpur (Raj.) 314001
30. Karan Singh S/o Nihal Singh Gurjar, Aged About 21 Years, R/o Kootooki, Alwar Rajasthan 301410
----Petitioners Versus
1. Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Through Registrar, Having Registered Office At Bijey Bhawan Palace Complex, Near Deen Dayal Upadhyay Circle, Bikaner (Rajasthan)-334001, India.
2. Controller Of Examination, Through Controller, Rajasthan University Of Veterinary And Animal Sciences, Bikaner.
3. State Of Rajasthan, Through Deputy Director, Animal And Husbandry Department, Jaipur.
4. R.r. College Of Veterinary And Animal Science, Deoli Through Its Principal, Office At Nh-12 Village Sirohi, Deoli (Raj.) 304803.
5. M.b. Veterinary College, Dungarpur, Through Its Principal, Office At Dadoriya Village, Near Railway Station, Dungarpur, (Raj.) 314001.
6. Apollo Veterinary College And Hospital, Through Its Principal, Office At 239, Chetak Vihar Colony, Baldeogargh, Jaipur (Raj.) 302031
7. Shourabh College Of Veterinary Science, Through Its Principal, Kheda, Hindaun City, District Karauli, (Downloaded on 03/07/2025 at 09:38:21 PM) [2025:RJ-JD:28389] (5 of 7) [CW-12224/2025] Rajasthan 322230.
8. Post Graduate Institute Of Veterinary Education And Research, Through Its Principal, Office At N.h. 12 Agra Road, Jamdoli, Jaipur (Raj.) 302031
9. Mahatma Gandhi Veterinary College, Bharatpur, Through, Principal, Office At Nh 12, Agra Road, Bharatpur (Raj.) 321001.
10. Mahatma Jyotiba Fule College Of Veterinary And Animal Science Jaipur, Through Its Principal, Office At National Harota Jaipur (Raj.) 303702
11. College Of Veterinary And Animal Science (Cvas) In Bikaner, Rajasthan Through Principal, Bijey Bhawan Palace Complex, Near Deen Dayal Upadhyay Circle, Bikaner, 334001, Rajasthan.
----Respondents (3) S.B. Civil Writ Petition No. 11818/2025
1. Mahendra S/o Mr Girdhari, Aged About 23 Years, R/o Hopardi, Tehsil Faludi, Hopardi Jodhpur Raj 342301.
2. Rinkesh Kumar Bairwa S/o Souraj Bairwa, R/o Urdain, Karauli Raj - 322238.
3. Deependra Dhayal S/o Radheshyam Dhayal, Aged About 19 Years, R/o Ward No. 21, Chara Ka Baas, Parasrampura, Jhunjhunu (Raj.) 33308.
4. Mahipal Gurjar S/o Kailash Chandra, Aged About 23 Years, R/o Gaon Bhaggu Ka Bas (Harsora), Bansur, Alwar (Raj.) 301412.
5. Atul Katara S/o Surajmal Katara, R/o Mu Fefar, Post Fefar, The. Choti Sarvan, Banswara, Phephar, Banswara Raj-327001.
6. Divyansh Sharma S/o Naresh Kumar Sharma, R/o Haritwal Bhawan, Gupteshwar, Near Rbm Academy, Shikshak Colony, Dausa (Raj) - 303303.
----Petitioners Versus
1. Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Through Registrar, Having Registered Office At (Downloaded on 03/07/2025 at 09:38:21 PM) [2025:RJ-JD:28389] (6 of 7) [CW-12224/2025] Bijey Bhawan Palace Complex, Near Deen Dayal Upadhyay Circle, Bikaner (Rajasthan)-334001, India.
2. Controller Of Examination, Through Controller, Rajasthan University Of Veterinary And Animal Sciences, Bikaner.
3. State Of Rajasthan, Through Deputy Director, Animal And Husbandry Department, Jaipur.
4. College Of Veterinary And Animal Science, Navania, Vallabhnagar, Udaipur, Rajasthan 313601.
5. Mahatma Jyotiba Fule College Of Veterinary And Animal Science Jaipur, Through Its Principal, Office At National Harota Jaipur (Raj.) 303702.
6. Post Graduate Institute Of Veterinary Education And Research, Through Its Principal, Office At N.h. 12 Agra Road, Jamdoli, Jaipur (Raj.) 302031.
7. Mahatma Gandhi Veterinary College, Bharatpur, Through Principal Office Of Nh 12, Agra Road, Bharatpur (Raj.) 321001.
----Respondents For Petitioner(s) : Ms. Adwaita Sharma Mr. Karmendra Singh Mr. Piyush Sharma For Respondent(s) : Mr. Milap Chopra JUSTICE DINESH MEHTA Order 02/07/2025
1. Mr. Milap Chopra, learned counsel appearing for the respondent-University submits that the Veterinary Council of India (VCI) vide its communication dated 27.06.2025 has informed the University that the examination in question conducted by the University has been declared null and void.
(Downloaded on 03/07/2025 at 09:38:21 PM)[2025:RJ-JD:28389] (7 of 7) [CW-12224/2025]
2. The petitions have therefore been rendered infructuous for all practical purposes.
3. Needless to observe that in case, the University conducts fresh examination, petitioners' rights to prefer a fresh writ petition for the remaining grievances namely shortage of attendance, shall remain reserved.
4. If the University conducts fresh examinations, it shall publish list of eligible students alongwith the schedule of the examinations or atleast 15 days before the scheduled date of examination, so as to enable the concerned candidates to take up their remedies in time.
5. Petitioners shall be free to request the respondent-University to adjust the examination fee which they have already paid, in the subsequent examination.
6. Stay applications also stand disposed of, accordingly.
(DINESH MEHTA),J 452,115,116- raksha/-
(Downloaded on 03/07/2025 at 09:38:21 PM)Powered by TCPDF (www.tcpdf.org)