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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(d)"Authorized Verifier" means a person employed by a Telemarketer for the purpose of solicitation or sale over telephonic mode and shall fulfil the requirements as specified under regulation 7(3) of these regulations for a specified person;