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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(1)(b) in Cotton University Act, 2017

(b)Other Members:
(XIV)Persons not exceeding three, other than teachers of the University, appointed by the Chancellor being persons who by reasons of their possessing expert knowledge in subjects named for the purpose by the ex-officio members of die Academic Council are in the opinion of the Chancellor fitted to serve in the Council;
(XV)Two persons to be elected by the Court, who are not employees or students of the University; and
(XVI)Two members (one female) of the Cotton College/Cotton University Alumni (to be nominated by the Vice-Chancellor).