Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. And Others on 27 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ranvir Singh Vs. State of H.P. and others .
CWP No. 2221 of 2020 27.10.2022 Present: Mr. Ashish Jamalta, Advocate for the petitioner.
Mr. Sanjeev Sood, Additional Advocate General for respondents No. 1 and 2.
Mr. Ajay Sharma, Advocate vice Mr. Peeyush Verma, Advocate for respondent No. 3.
4.r to Mr. Sushant Vir Singh, Advocate, for respondent No. Learned Additional Advocate General informs the Court that as per his instructions, the representation which was filed by the petitioner has been decided by the Registrar Cooperative Societies. He further informs the Court that a copy of the order so passed by the Registrar Cooperative Societies has been made available to learned Counsel for the petitioner.
On the request of learned Counsel for the petitioner, to enable him to have instructions, list on 16.11.2022.
(Ajay Mohan Goel) Judge October 27, 2022 (narender) ::: Downloaded on - 27/10/2022 20:34:47 :::CIS