Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 12 in Andhra Pradesh Lotteries Rules, 1968 12. [ x x x] [Rule 12 "Revision to Government" omitted by G.O.Ms.No. 3318, Home (General B). dated 19.12.1995].
