Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 275 in Rajasthan Municipalities Act, 2009 275. Burials and burial grounds. - The Municipality shall be ,responsible(a)constructing and maintaining burial grounds and cremation grounds; and(b)acquiring, maintaining, changing and regulating places for the disposal of the dead.
