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State of Madhya Pradesh - Section

Section 58 in Madhya Pradesh Farmers' Organisation Election Rules, 1999

58. The notice of election giving the date, place and time of the election in Form 19 shall be displaced in Hindi language and sent to the members of the Distributory Committee specified in sub-section (3) of Section 5 of the Act atleast two clear days in advance of the date of election of the members under sub-section (2) of Section 6 of the Act, by the Election Officer.