Gauhati High Court
Page No.# 1/3 vs The State Of Assam on 25 November, 2022
Page No.# 1/3
GAHC010221392022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/3226/2022
JESMIN SULTANA AND 7 ORS.
W/O- FAIJUL AHMED, R/O- VILL.- SATGAON, BARDANGBARI, SHANKAR-
AZAN-PATH, UDAY BIHAR, P.S. SATGAON, GUWAHATI, KAMRUP(M),
ASSAM
2: PARBEEN SULTANA
W/O- JALILUR RAHMAN
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
GUWAHATI
KAMRUP(M)
ASSAM
3: ABDUL HASIM
S/O- MOTEB ALI
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
GUWAHATI
KAMRUP(M)
ASSAM
4: NURUN NESSA
W/O- MOTLEB ALI
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
Page No.# 2/3
GUWAHATI
KAMRUP(M)
ASSAM
5: NUR JAHAN BEGUM
W/O- SHAHIDUL HOQUE
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
GUWAHATI
KAMRUP(M)
ASSAM
6: FAKRUL ISLAM
S/O- LATE EKRAM HUSSAIN
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
GUWAHATI
KAMRUP(M)
ASSAM
7: JALILUR RAHMEN
S/O- RAHIM ALI
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
GUWAHATI
KAMRUP(M)
ASSAM
8: MEHERUN NESSA @ NILU
D/O- NURUL HOQUE BARBHUYAN
R/O- VILL.- SATGAON
BARDANGBARI
SHANKAR-AZAN-PATH
UDAY BIHAR
P.S. SATGAON
GUWAHATI
KAMRUP(M)
ASSA
Page No.# 3/3
VERSUS
THE STATE OF ASSAM
REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : PP, ASSAM
BEFORE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 25.11.2022 Mr. A.S. Sk, learned counsel appearing for the petitioner has prayed for adjournment. Mr. K.K. Parasar, learned Addl. P.P. appearing for the State has submitted that the case diary is received.
List this matter after 1(one) week. Interim order passed earlier shall continue, till the next date of listing.
JUDGE Comparing Assistant