Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 32 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

32. Temporary arrangements.

- The Vice-Chancellor may, until such time, the authorities of the University are duly constituted, temporarily appoint any officer of the University as authorized by this Act to appoint.