Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 23 in Bihar Documents Writers' Licensing Rules, 1968 23. Delegation of powers. - The District Registrar may delegate in writing any of his power under these rules to the District Registrar under him.
