Calcutta High Court
Golden Biscuit Co. Pvt. Ltd. [In Liqn vs W.B. Financial Corporation on 14 March, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
CA No. 105 of 2011
CP NO.266 OF 1996
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
IN THE MATTER OF:
GOLDEN BISCUIT CO. PVT. LTD. [IN LIQN.]
AND
W.B. FINANCIAL CORPORATION
VS
OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 14th March, 2011.
Mr. A.K. Dhandhania, Mr. A.K. Sur...for WBFC.
Mr. S. Mukhopadhyay, Mr. S. Datta...for Official Liquidator. The Court : In the facts and circumstances of the case, let the claim of the preferential creditors including workers be settled within a period of four weeks from date. Let the Official Liquidator file a report within that period.
Let this application be listed on 13th April, 2011. Further orders will be considered on that date.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) pkd. Asstt.Registrar[C.R.]