Himachal Pradesh High Court
Hari Om vs . Rajinder Bhaik on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Hari Om Vs. Rajinder Bhaik .
Cr. Revision No. 375 of 2021 28.2.2022 Present: Mr.Karan Singh Kanwar, Advocate, for the petitioner.
Mr.Arun, Advocate, for the respondent.
Bail bonds in compliance of order dated 3.1.2022 stands furnished, however, amount has not been deposited, as time to deposit the same shall expire on 15.3.2022.
List for consideration after four weeks, as prayed.
Records be requisitioned.
(Vivek Singh Thakur), Judge.
28th February, 2022 (Keshav) ::: Downloaded on - 28/02/2022 20:14:21 :::CIS