Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Assam - Section Section 7 in The Assam Excise Act, 1910 7. Saving of certain enactments. - Save as is provided in Section 2 and in First Schedule, nothing contained in this Act shall affect the provisions of the Cantonment Act, 1889, the Sea Customs Act, 1878, or the Indian Tariff Act, 1894 or any rule or order made under the said Acts.
