Bombay High Court
The Automotive Reserarch Association ... vs Sachidanand Mahadeo Belhe on 25 November, 2022
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
909-sa-331-2022.doc
Pallavi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PALLAVI
Digitally signed
by PALLAVI
MAHENDRA
WARGAONKAR
CIVIL APPELLATE JURISDICTION
MAHENDRA
WARGAONKAR Date:
2022.11.25
14:19:44
+0530
SECOND APPEAL NO.331 OF 2022
The Automotive Research Association of India
and Anr. ... Appellants
Versus
Sachidanand Mahadeo Belhe ... Respondent
Mr. Avinash K. Jalisatgi i/b. Vaibhav Jagdale, for the Appellant.
Mr. N.V. Bandiwadekar i/b. A.N. Bandiwadekar, for the Respondents.
CORAM: MADHAV J. JAMDAR, J.
DATE : NOVEMBER 25, 2022 P.C.:
Stand over to 2nd December 2022 on 'Supplementary Board'.
(MADHAV J. JAMDAR, J.) 1