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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(4)(c) in Jammu and Kashmir Arbitration and Conciliation Act, 1997

(c)an exchange of statements of claim and defence in which the existence of agreement is alleged by one party and not denied by the other.