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[Cites 0, Cited by 0] [Section 154] [Entire Act]

Union of India - Subsection

Section 154(b) in Aircraft Rules, 1937

(b)In this part, "manual" refers to [Operators' Continuing Airworthiness Management Exposition' or 'Quality Manual] [Substituted for ''Operators' 'Maintenance System Manual' or 'Operators' 'Quality Control Manual'' by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).] or any other manual covering such requirements as the case may be.]