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[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

State of Chattisgarh - Subsection

Section 17A(1)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)Mayor of the Municipal Corporation or President of the Municipal Council or Nagar Panchayat, as the case may be, which wholly or partly fall within the planning area;