Allahabad High Court
Arvind Kumar Dwivedi vs Union Of India And 3 Others on 5 May, 2014
Bench: Rajes Kumar, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 22972 of 2014 Petitioner :- Arvind Kumar Dwivedi Respondent :- Union Of India And 3 Others Counsel for Petitioner :- Namit Srivastava,Ashok Khare,Navneet Kumar Shukla Counsel for Respondent :- A.S.G.I. Hon'ble Rajes Kumar,J.
Hon'ble Shashi Kant,J.
This case has been nominated by Ho'ble the Chief Justice to a Bench presided over by Justice Rajes Kumar.
The matter has been heard today by a Bench comprising Justice Rajes Kumar and Sri Shashi Kant, J. at length.
Put up tomorrow i.e. on 6.5.2014 at 2-00 P.M. The Joint Registrar (Listing) is directed to constitute the Bench accordingly.
Order Date :- 5.5.2014 OP