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[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(8)(b) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(b)the subsequent annual or intermediate survey required by rule 8 shall be completed at the intervals specified in that rule using the new anniversary date;