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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(p) in The Limited Liability Partnership Act, 2008

(p)"name", in relation to a partner of a limited liability partnership, means-
(i)if an individual, his forename, middle name and surname; and
(ii)if a body corporate, its registered name;