Bombay High Court
Parle Agro Private Limited vs Walmart India Private Limited And 2 Ors on 26 October, 2021
Author: G.S. Patel
Bench: G.S. Patel
16-IAL-22630-2021 IN COMIPL-22626-2021+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 22630 OF 2021
IN
COMMERCIAL IP SUIT (L) NO. 22626 OF 2021
Parle Agro Private Limited ...Plaintiff
Versus
Walmart India Private Limited & Ors ...Defendant
WITH
LEAVE PETITION NO. 321 OF 2021
IN
COMMERCIAL IP SUIT (L) NO. 22626 OF 2021
Dr Veerendra Tulzapurkar, Senior Advocate, with Hiren Kamod,
Amritha Vyas & Raina Gajaria, i/b Gajaria & Co, for the
Plaintiff.
Mr Darius Khambata, Senior Advocate, i/b TMC Law Practice, for
Defendant.
CORAM: G.S. PATEL, J
DATED: 26th October 2021
SHEPHALI
SANJAY PC:-
MORMARE
Digitally signed by
SHEPHALI SANJAY
MORMARE
Date: 2021.10.27
10:43:51 +0530
Page 1 of 2
26th October 2021
16-IAL-22630-2021 IN COMIPL-22626-2021+.DOC
1.Affidavit in Reply to be filed and served by 15th November 2021. Affidavit in Rejoinder, if any, to be filed and served by 22nd November 2021.
2. List the matter for ad-interim reliefs on 30th November 2021.
3. All contentions are kept open.
4. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 2 of 2 26th October 2021