Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Goa - Subsection Section 31(1) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (1)Income from Urban Property:(a)Lands.(b)Houses.(c)Shops.(d)Factories, Workshops, and other commercial undertakings.(e)Miscellaneous.
