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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2)(c) in Punjab Self-Supporting Co-operative Societies Act, 2006

(c)frame policies regarding-
(i)organizing or providing of services to the members
(ii)mode of custody and investment of funds;
(iii)manner of keeping accounts;
(iv)mobilisation, utilisation and investment of funds;
(v)monitoring and managing of information system;
(vi)providing for returns to be filed with the concerned authorities: and
(vii)such other matters, as may be considered necessary for the effective performance of the self-supporting co-operative society;