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Supreme Court - Daily Orders

Sunita Devi vs Union Of India And Ors. Ministry Of Home ... on 14 December, 2016

Bench: J. Chelameswar, Prafulla C. Pant

     ITEM NO.50 (MM)                                 COURT NO.4                   SECTION X

                                       S U P R E M E C O U R T O F         I N D I A
                                               RECORD OF PROCEEDINGS

     Writ Petition(s)(Criminal) No(s).                       188/2015

     SUNITA DEVI AND ANR.                                                        Petitioner(s)

                                                          VERSUS

     UNION OF INDIA AND ORS.                                                     Respondent(s)

     (with appln. (s) for deletion of the name of respondent and
     exemption from filing O.T. and impleadment as party respondent and
     office report)

     Date : 14/12/2016 This petition was called on for hearing today.

     CORAM :
                                HON'BLE MR. JUSTICE J. CHELAMESWAR
                                HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)                      Mr. Prashant Bhushan,Adv.
                                            Mr. Govind Jee,Adv.


     For Respondent(s)                      Mr. Sanjay Kumar Tyagi,Adv.

                                            Mr. Sudhir Kulshreshtha,Adv.
                                            Mr. sameer Kulshreshtha,Adv.

                                            Mr.   P.S. Narsimha,ASG
                                            Mr.   Rupesh Kumar,Adv.
                                            Ms.   Abha R.Sharma,Adv.
                                            Mr.   T.A. Khan,Adv.
                                            Mr.   B.K. Prasad,Adv.
                                            Mr.   S.S. Ray,Adv.
                                            Mr.   M.K. Maroria,Adv.
                                            Ms.   Sushma Suri,Adv.

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

List on a Non-Miscellaneous Day after ensuing Christmas holidays.

Signature Not Verified

[O.P. SHARMA] [RAJINDER KAUR] Digitally signed by OM PARKASH SHARMA Date: 2016.12.14 AR-CUM-PS 16:52:04 IST Reason: COURT MASTER