Supreme Court - Daily Orders
Sunita Devi vs Union Of India And Ors. Ministry Of Home ... on 14 December, 2016
Bench: J. Chelameswar, Prafulla C. Pant
ITEM NO.50 (MM) COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 188/2015
SUNITA DEVI AND ANR. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for deletion of the name of respondent and
exemption from filing O.T. and impleadment as party respondent and
office report)
Date : 14/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Prashant Bhushan,Adv.
Mr. Govind Jee,Adv.
For Respondent(s) Mr. Sanjay Kumar Tyagi,Adv.
Mr. Sudhir Kulshreshtha,Adv.
Mr. sameer Kulshreshtha,Adv.
Mr. P.S. Narsimha,ASG
Mr. Rupesh Kumar,Adv.
Ms. Abha R.Sharma,Adv.
Mr. T.A. Khan,Adv.
Mr. B.K. Prasad,Adv.
Mr. S.S. Ray,Adv.
Mr. M.K. Maroria,Adv.
Ms. Sushma Suri,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a Non-Miscellaneous Day after ensuing Christmas holidays.
Signature Not Verified[O.P. SHARMA] [RAJINDER KAUR] Digitally signed by OM PARKASH SHARMA Date: 2016.12.14 AR-CUM-PS 16:52:04 IST Reason: COURT MASTER