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State of Tamilnadu - Section

Section 13 in Tamil Nadu Neera Rules, 2017

13. Inspection.

- The Inspecting Officer may inspect a co-operative society or a coconut producers company, where Neera is drawn and kept in store or any manufactory. Irregularities, if any, noticed including illegal diversion of Neera for illicit purposes shall be reported by the Inspecting Officer to the Licensing Authority for appropriate action.