Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 29 in West Bengal Industrial Disputes Rules, 1958

29. Parties bound by acts of representatives.

- A party appearing by an authorised representative shall be bound by the acts of such representative.