Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 414] [Entire Act] State of Haryana - Subsection Section 414(1) in Punjab Jail Manual (1)Every attempt to escape, with the particulars in each case, shall be reported to the Inspector-General in Form No. 148, accompanied by a descriptive roll of the prisoner.]
